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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(b) in Multi-Storeyed and Public Buildings Rules, 1973

(b)The minimum extent of site for construction of a multi-storeyed building shall be not less than 4 grounds in extent and should have the shortest side not less than 24-50 metres (80 feet) and shall abut on a street not less than 12-25 metres (40 feet) in width.