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Calcutta High Court

Bhusan Das vs Partha Sarathi Sengupta on 23 April, 2014

Author: Arun Mishra

Bench: Arun Mishra

                                      ORDER SHEET
                                     APOT 900/1998

                          IN THE HIGH COURT AT CALCUTTA

                          Civil Appellate     Jurisdiction

                                     ORIGINAL SIDE




                                      BHUSAN DAS

                                        Versus

                                PARTHA SARATHI SENGUPTA


     BEFORE:

     The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA

The Hon'ble JUSTICE JOYMALYA BAGCHI Date : 23rd April, 2014.

The Court : Nobody appears to prosecute with the matter. The records are also not available, as reported by the Registry of this Court.

Consequently, the appeal is dismissed for non-prosecution.

(JOYMALYA BAGCHI, J.) (ARUN MISHRA, CJ.) tk