Calcutta High Court
Bhusan Das vs Partha Sarathi Sengupta on 23 April, 2014
Author: Arun Mishra
Bench: Arun Mishra
ORDER SHEET
APOT 900/1998
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
BHUSAN DAS
Versus
PARTHA SARATHI SENGUPTA
BEFORE:
The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA
The Hon'ble JUSTICE JOYMALYA BAGCHI Date : 23rd April, 2014.
The Court : Nobody appears to prosecute with the matter. The records are also not available, as reported by the Registry of this Court.
Consequently, the appeal is dismissed for non-prosecution.
(JOYMALYA BAGCHI, J.) (ARUN MISHRA, CJ.) tk