Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 1 in The Orissa Industrial Disputes Rules, 1959

1. Title and applications.

(1)These rules may called the Orissa Industrial Disputes Rules, 1959.
(2)They extend to the whole of the State of Orissa and shall apply in relation to all industries, business and undertakings carried on in the State of Orissa in respect of which the Central Government is not the appropriate Government.