Supreme Court - Daily Orders
M/S. Aliens Developers Pvt .Ltd. vs M. Janardhan Reddy . on 12 August, 2016
Bench: S.A. Bobde, Ashok Bhushan
ITEM NO.7 COURT NO.11 SECTION XIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 31801/2015
(Arising out of impugned final judgment and order dated 31/08/2015
in CRP No. 782/2015 passed by the High Court Of Judicature At
Hyderabad For The State Of Telangana And The State Of Andhra
Pradesh)
M/S. ALIENS DEVELOPERS PVT .LTD. Petitioner(s)
VERSUS
M. JANARDHAN REDDY AND ORS. Respondent(s)
(With appln. (s) for exemption from filing c/c of the impugned
judgment)
Date : 12/08/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. V.V.S. Rao, Sr. Adv.
Mr. S. Uday K. Sagar, Adv.
Ms. Bina Madhavan, Adv.
Ms. Vijayshree Pattanaik, Adv.
Mr. Mrityunjai Singh, Adv.
Mr. Piyush, Adv.
For M/s. Lawyer S Knit & Co.
For Respondent(s) Mr. Krishnamurthi Swami, Adv.
Mr. Nikhil Swami, Adv.
Mrs. Prabha Swami,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
As a sequel to the above, pending interlocutory applications, if any, stand disposed of.
Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2016.08.13(Sanjay Kumar-II) (Indu Pokhriyal) 11:11:44 IST Reason: Court Master Court Master