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Supreme Court - Daily Orders

M/S. Aliens Developers Pvt .Ltd. vs M. Janardhan Reddy . on 12 August, 2016

Bench: S.A. Bobde, Ashok Bhushan

     ITEM NO.7                               COURT NO.11                  SECTION XIIA

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                    No(s).   31801/2015

     (Arising out of impugned final judgment and order dated 31/08/2015
     in CRP No. 782/2015 passed by the High Court Of Judicature At
     Hyderabad For The State Of Telangana And The State Of Andhra
     Pradesh)

     M/S. ALIENS DEVELOPERS PVT .LTD.                                      Petitioner(s)

                                                     VERSUS

     M. JANARDHAN REDDY AND ORS.                                           Respondent(s)

     (With appln. (s) for exemption from filing c/c of the impugned
     judgment)

     Date : 12/08/2016 This petition was called on for hearing today.
     CORAM :
              HON'BLE MR. JUSTICE S.A. BOBDE
              HON'BLE MR. JUSTICE ASHOK BHUSHAN

     For Petitioner(s)                 Mr.   V.V.S. Rao, Sr. Adv.
                                       Mr.   S. Uday K. Sagar, Adv.
                                       Ms.   Bina Madhavan, Adv.
                                       Ms.   Vijayshree Pattanaik, Adv.
                                       Mr.   Mrityunjai Singh, Adv.
                                       Mr.   Piyush, Adv.
                                       For   M/s. Lawyer S Knit & Co.

     For Respondent(s)                 Mr. Krishnamurthi Swami, Adv.
                                       Mr. Nikhil Swami, Adv.
                                       Mrs. Prabha Swami,Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The special leave petition is dismissed.

As a sequel to the above, pending interlocutory applications, if any, stand disposed of.

Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2016.08.13

(Sanjay Kumar-II) (Indu Pokhriyal) 11:11:44 IST Reason: Court Master Court Master