Supreme Court - Daily Orders
M/S Katwa Udyog Ltd vs Union Of India on 25 February, 2025
Author: Abhay S. Oka
Bench: Abhay S. Oka
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ITEM NO.12 COURT NO.4 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 16021/2016
[Arising out of impugned final judgment and order dated 31-03-2016
in WP No. 9581/2011 passed by the High Court of Karnataka at
Bengaluru]
M/S KATWA UDYOG LTD Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(IA No. 50733/2019 - INTERVENTION APPLICATION, IA No. 89160/2021 -
INTERVENTION APPLICATION, IA No. 107869/2021 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Date : 25-02-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Petitioner(s) :Mr. Nikhil Nayyar, Sr. Adv.
Ms. Charu Ambwani, AOR
Mr. Karan Lahiri, Adv.
Mr. Devashish Chauhan, Adv.
Ms. Madhura Mn, Adv.
Mr. Naveen Hegde, Adv.
Mr. Suchit, Adv.
For Respondent(s) :Mr. Vikramjit Banerjee, A.S.G.
Mr. Rupesh Kumar, Sr. Adv.
Mr. Gurmeet Singh Makker, AOR
Mr. Nachiketa Joshi, Adv.
Mr. Veer Vikrant Singh, Adv.
Mr. Raman Yadav, Adv.
Mr. Shashank Bajpai, Adv.
Signature Not Verified
Mr. Naveen Kumar, AOR
Mr. Nitesh Bhandari, Adv.
Digitally signed by
KAVITA PAHUJA
Date: 2025.03.01
Ms. Stuti Bisht, Adv.
15:16:37 IST
Reason:
Mr. Shourajeet Chakravarty, Adv.
Ms. Aprajita Bhardwaj, Adv.
Mr. Prabhat Kumar Rai, Adv.
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Mr. Maitreya, Adv.
Mr. Aditya Goyal, Adv.
Mr. Ujjawal Kumar Rai, Adv.
Ms. Esha Kumar, Adv.
Ms. Nidhi Singh, Adv.
Mr. Utkarsh Chandra, Adv.
Mr. V. N. Raghupathy, AOR
Mr. Raghavendra M. Kulkarni, Adv.
Ms. Mythili S, Adv.
Mr. M. Bangaraswamy, Adv.
Mr. Venkata Raghu Mannepalli, Adv.
Mr. Shiv Kumar, Adv.
Ms. Vaishnavi, Adv.
Mr. Sekhar G. Devasa, Sr. Adv.
Mr. Ashutosh Dubey, AOR
Mr. Abhishek Chauhan, Adv.
Mr. Amit P Shahi, Adv.
Mr. Gaurav Yadav, Adv.
Mr. Amit Kumar, Adv.
Mr. Manish Dhingra, Adv.
Mr. Rahul Sethi, Adv.
Mr. Shashi Bhushan Nagar, Adv.
Mr. Nagarkatti Kartik Uday, AOR
Mr. Sanidhya Kumar, Adv.
The Court made the following
O R D E R
Not taken up.
List on 8th April, 2025.
(KAVITA PAHUJA) (AVGV RAMU) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)