Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Mizoram - Subsection Section 29(m) in The Institute of Chartered Financial Analysts of India University (Mizoram) Act, 2006 (m)All other matters as may be provided in the Statutes and Rules under the Act.
