Section 9(a) in Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Rules, 2006
(a)The applicant shall notify the Executive (R & B) while starting the construction and on completion of the building, shall obtain a certificate of structural soundness of the building from the Executive Engineer (R & B) which shall be valid for 3 years. The certificate shall be issued in Form-'c'. The Executive Engineer may grant the certificate for any lesser period for reason to be recorded in writing.
