Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

British India - Section

Section 7 in The Hackney- Carriage Act, 1879

7. Penalty for breach of rules.-

Any person breaking any rule made under this Act shall be punished with fine which may extend to fifty rupees.