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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(4)(c) in Andhra Pradesh Co-Operative Societies Act, 1964

(c)that such Society is likely to be economically sound and that its registration may not have an adverse effect on the development of the Co-operative movement;