Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] Union of India - Subsection Section 16(iii) in The Taxation Laws (Amendment) Act, 2006 (iii)in the first proviso, in clause (B),-(a) in sub- clause (ii), for the word, brackets and letter" clause (b):", the words, brackets and letter" clause (b), or" shall be substituted;
