Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Mizoram - Section Section 148 in Mizoram Excise Rules, 1983 148. Altered or false entry in brewing book. - The brewer shall not cancel, obliterate or alter any entry or make any entry which is untrue, in any particular.
