Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(4) in Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Rules, 2017

(4)The provisions of Order V of the Code of Civil Procedure, Samvat 1977 shall apply, mutatis mutandis, for the purpose of service of notice under sub-rules (2) and (3).