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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(2) in Bihar Shatabdi Unorganized Sector Workers and Artisans Social Security Scheme 2011

(2)While making the enquiry, the Block Development Officer shall ascertain whether the deceased or the applicant in case of disability was/is a worker or artisan. He will then ascertain the cause of death or disability, age of the diseased or applicant in case of disability, and verify the legal dependent (s) of the deceased and enquire the claim.