Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72] [Entire Act] State of Punjab - Subsection Section 72(b) in Punjab Jail Manual, 1996 (b)The Superintendent shall personally ensure that the prescribed targets for the jail farm are fulfilled and agricultural training on modern and scientific lines is imparted to the inmates.
