Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(9) in The Tamil Nadu Acquisition of Land for Industrial Purposes Act, 1997

(9)The Collector may hear expert witnesses if it be necessary to do so in any particular case.