Section 2(1)(s) in The U.P. Electricity Regulatory Commission (Promotion of Green Energy Through Renewable Purchase Obligation) Regulations, 2010

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(s)"State Agency" means the agency in the State as designated by the Commission under clause 8.1 hereof;

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