Patna High Court - Orders
Mahnar Infratech Pvt. Ltd. vs The Union Of India & Ors on 15 March, 2016
Author: Vikash Jain
Bench: Vikash Jain
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.9372 of 2014
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Mahnar Infratech Pvt. Ltd.
.... .... Petitioner
Versus
The Union of India & Ors
.... .... Respondents
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Appearance :
For the Petitioner : Mr. Nand Kishore Singh, Advocate
For Respondent-Railway: Mr. Siddhartha Prasad, Advocate
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CORAM: HONOURABLE MR. JUSTICE VIKASH JAIN
ORAL ORDER
8 15-03-2016As prayed on behalf of the petitioner, let the matter be listed after four weeks to enable filing of supplementary affidavit bringing on record the tender documents and requirement of credentials.
(Vikash Jain, J) B.T/-
U