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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 57(v) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(v)to maintain accounts in such form, as may be prescribed and get the same audited in such manner as may be laid down in the regulation of the Board;