Manipur High Court
T. Imocha Singh & vs State Of Manipur & Anr on 24 January, 2020
Author: Lanusungkum Jamir
Bench: Lanusungkum Jamir
1
Item No. 21
WP(C) No. 899 of 2016
T. Imocha Singh &
139 Ors ....Petitioners
-Versus-
State of Manipur & Anr ....Respondents
BEFORE HON'BLE MR. JUSTICE LANUSUNGKUM JAMIR 11.11.2019 Learned counsel appearing on behalf of Mr. Kh. Tarunkumar, learned counsel for the respondents No. 3 to 22 is allowed three weeks' time to file counter affidavit.
List the matter again on 11th December, 2019.
JUDGE kim