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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(2) in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Rules, 1959

(2)On receipt of an application referred to in sub-rule (1), the competent authority shall furnish to the applicant duplicate copy of the licence duly stamped "Duplicate" in red ink.