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Gujarat High Court

Ahmedabad Cable Operator Welfare And ... vs Union Of India & 3 on 11 February, 2014

Bench: Bhaskar Bhattacharya, J.B.Pardiwala

           C/SCA/1997/2014                               ORDER




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              SPECIAL CIVIL APPLICATION NO. 1997 of 2014

================================================================
 AHMEDABAD CABLE OPERATOR WELFARE AND CHARITABLE TRUST
                  (GUJARAT)....Petitioner(s)
                          Versus
             UNION OF INDIA & 3....Respondent(s)
================================================================
Appearance:
MR BHASKAR P TANNA, SR. ADVOCATE ASSISTED BY MR KARTIKEYA B
TANNA FOR TANNA ASSOCIATES, ADVOCATE for the Petitioner
MR IH SYED, ADVOCATE for the Respondent(s) No. 1
================================================================
          CORAM: HONOURABLE THE CHIEF JUSTICE MR.
                 BHASKAR BHATTACHARYA
                 and
                 HONOURABLE MR.JUSTICE J.B.PARDIWALA

                              Date : 11/02/2014


                               ORAL ORDER

(PER : HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA) Issue NOTICE returnable on 13th February 2014. Let there be direct service upon the Respondent Nos. 3 and 4. So far the Respondent Nos. 1 and 2 are concerned, the petitioner is directed to serve copy of the application upon Mr. IH Syed, the learned Assistant Solicitor General of India who is appearing in the other matter on behalf of the Union of India and the Telecom Regulatory Authority of India.

To be heard along with Special Civil Application No. 14128 of 2013.

(BHASKAR BHATTACHARYA, CJ.) Page 1 of 2 C/SCA/1997/2014 ORDER (J.B.PARDIWALA, J.) pirzada Page 2 of 2