Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] Union of India - Subsection Section 10(3) in The Armed Forces Tribunal (Practice) Rules, 2009 (3)Report of scrutiny of all other pleadings and papers shall be recorded on the reverse side of the last page of such pleadings or papers. ___________
