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Delhi High Court - Orders

Kalvinder Singh Sandhu vs Kanwaljit Singh Sidhu & Ors on 12 October, 2023

Author: Dinesh Kumar Sharma

Bench: Dinesh Kumar Sharma

                                    $~23
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           EX.P. 172/2009, EX.APPL.(OS) 156/2019, EX.APPL.(OS) 264/2023
                                                KALVINDER SINGH SANDHU                                                      ..... Decree Holder
                                                                                      Through:                 Mr. Anand Verma, Mr. Apoorva
                                                                                                               Pandey, Mr. Adyasha Nanda, Advs.

                                                                                      versus

                                                KANWALJIT SINGH SIDHU & ORS                                                 ..... Judgement Debtors
                                                                                      Through:                 Mr. Jatin Mongia, Ms. Yashodhara
                                                                                                               Gupta, Mr. Rohit Kumar, Mr.
                                                                                                               Anatesh Banon, Advs.
                                                                                                               Ms. V. D.Costa, Ms. Astha Ojha, Ms.
                                                                                                               Gauri Goel, Advs. for Intervenor in
                                                                                                               EX.APPL.(OS) 156/2019
                                                                                                               Mr. Hrishikesh Barauh, Mr. Anurag
                                                                                                               Mishra, Mr. Kumar Kshiti, Ms.
                                                                                                               Radhika Gupta, Mr. Saumitra, Advs.
                                                                                                               for   Wimpy     International   and
                                                                                                               Sukhvender Kaur.

                                                CORAM:
                                                HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
                                                                                      ORDER

% 12.10.2023 On behalf of Noticee, an adjournment has been sought as Mr. Hrishikesh Barauh, advocate for noticee, is not available.

List on 09.11.2023.

DINESH KUMAR SHARMA, J OCTOBER 12, 2023/AR..

This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/10/2023 at 21:11:39