Delhi High Court - Orders
Kalvinder Singh Sandhu vs Kanwaljit Singh Sidhu & Ors on 12 October, 2023
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ EX.P. 172/2009, EX.APPL.(OS) 156/2019, EX.APPL.(OS) 264/2023
KALVINDER SINGH SANDHU ..... Decree Holder
Through: Mr. Anand Verma, Mr. Apoorva
Pandey, Mr. Adyasha Nanda, Advs.
versus
KANWALJIT SINGH SIDHU & ORS ..... Judgement Debtors
Through: Mr. Jatin Mongia, Ms. Yashodhara
Gupta, Mr. Rohit Kumar, Mr.
Anatesh Banon, Advs.
Ms. V. D.Costa, Ms. Astha Ojha, Ms.
Gauri Goel, Advs. for Intervenor in
EX.APPL.(OS) 156/2019
Mr. Hrishikesh Barauh, Mr. Anurag
Mishra, Mr. Kumar Kshiti, Ms.
Radhika Gupta, Mr. Saumitra, Advs.
for Wimpy International and
Sukhvender Kaur.
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 12.10.2023 On behalf of Noticee, an adjournment has been sought as Mr. Hrishikesh Barauh, advocate for noticee, is not available.
List on 09.11.2023.
DINESH KUMAR SHARMA, J OCTOBER 12, 2023/AR..
This is a digitally signed order.
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