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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(2)(b) in U.P. Board of Secondary Sanskrit Education (Appointment and Conditions of Service of Heads of Institution, Teachers and other employees of the Institutions Rules, 2009

(b)If more than fifty per cent of the total number of the sanctioned posts in the lecturer's grade have already been filled by promotion, the persons already promoted shall not be reverted.