Delhi High Court - Orders
Jamia Hamdard Deemed To Be University vs Union Of India & Ors on 10 December, 2025
Author: Jyoti Singh
Bench: Jyoti Singh
$~108 to 111
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6511/2025 & CM APPLs. 29663/2025, 29665/2025,
31869/2025, 38428/2025, 38531/2025, 38532/2025, 41121/2025,
46266/2025, 46267/2025, 57004/2025, 66372/2025, 67113/2025,
76104/2025, 77433/2025
JAMIA HAMDARD DEEMED TO BE UNIVERSITY .....Petitioner
Through: Mr. Sanjay Sharawat, Senior
Advocate with Dr. Swaroop George, Mr.
Mobashshir Sarwar, Mr. Abhinandan Jain, Mr.
Shivam Prajapati, Mr. Abhigyan Dwivedi, Mr.
Ayush Aanand, Mr. Kartikey and Mr. Takrim
Ahsan Khan, Advocates.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Dr. Monika Arora, CGSC with Mr.
Subhrodeep Saha, Ms. Anamika Thakur, Mr.
Prabhat Kumar and Mr. Abhinav Verma,
Advocates for UoI.
Mr. T. Singhdev, Advocate for NMC.
Mr. Anshuman Sharma and Mr. Sidhant Thakur,
Advocates for UGC.
Mr. Saket Sikri, Mr. Simran Mehta, Mr. Vikalp
Mudgal, Mr. Prakhar Khanna and Mr. Priyansh
Choudhary, Advocates for R-5 and 6.
Mr. Rajiv K Virmani, Mr. Shubham Pandey and
Mr. Naimesh Gupta, Advocates for
Intervener/Applicant.
Mr. Shreyans Singhvi, Ms. Tanuja Singh and Ms.
Madhu Yadav, Advocates for Intervener.
109
+ W.P.(C) 12362/2025 & CM APPLs. 50442-50444/2025, 66338/2025,
77432/2025
ABDUL MAJEED & ORS. .....Petitioners
W.P.(C) 6511/2025 and connected matters Page 1 of 3
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 11/12/2025 at 20:51:25
Through: Mr. Saket Sikri, Mr. Simran Mehta,
Mr. Vikalp Mudgal, Mr. Prakhar Khanna, Mr.
M.H. Zahidi and Mr. Priyansh Choudhary,
Advocates.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Jagdish Chandra, CGSC with Ms.
Maanya Saxena and Mr. Siddharth Bajaj,
Advocates for UoI.
Mr. T. Singhdev, Advocate for NMC.
Mr. Rajiv K Virmani, Mr. Shubham Pandey and
Mr. Naimesh Gupta, Advocates for
Intervener/Applicant.
Mr. Shreyans Singhvi, Ms. Tanuja Singh and Ms.
Madhu Yadav, Advocates for Intervener.
110
+ W.P.(C) 7502/2025 & CM APPL. 33547/2025
MD BELAL SHAHI AND ORS .....Petitioners
Through: Mr. Vijay Kasana, Mr. Chirag Verma
and Mr. Vaibhav Sharma, Advocates.
versus
HAMDARD INSTITUTE OF MEDICAL SCIENCES AND
RESEARCH AND ORS .....Respondents
Through: Mr. Saket Sikri, Mr. Simran Mehta,
Mr. Vikalp Mudgal, Mr. Prakhar Khanna, Mr.
M.H. Zahidi and Mr. Priyansh Choudhary,
Advocates for R-1.
Mr. T. Singhdev, Advocate for NMC.
111
+ W.P.(C) 12646/2025 & CM APPL. 51633/2025
W.P.(C) 6511/2025 and connected matters Page 2 of 3
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 11/12/2025 at 20:51:25
JAMIA HAMDARD DEEMED TO BE UNIVERSITY .....Petitioner
Through: Mr. Sanjay Sharawat, Senior
Advocate with Dr. Swaroop George, Mr.
Mobashshir Sarwar, Mr. Abhinandan Jain, Mr.
Abhigyan Dwivedi, Mr. Shivam Prajapatim Mr.
Kartikey, Mr. Ayush Aanand and Mr. Takrim
Ahsan Khan, Advocates.
versus
NATIONAL MEDICAL COMMISSION & ANR. .....Respondents
Through: Mr. T. Singhdev, Advocate for NMC.
Mr. Saket Sikri, Mr. Simran Mehta, Mr. Vikalp
Mudgal, Mr. Prakhar Khanna, Mr. M.H. Zahidi
and Mr. Priyansh Choudhary, Advocates for R-2.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 10.12.2025
List on 15.01.2026.
JYOTI SINGH, J
DECEMBER 10, 2025
S.Sharma
W.P.(C) 6511/2025 and connected matters Page 3 of 3
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/12/2025 at 20:51:25