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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(m1) in Motor Spirit and High Speed Diesel (Regulation of Supply, Distribution and Prevention of Malpractices) Order, 2005

(m1)[ "test kit" means a set of equipment used to determine the presence of marker in kerosene, motor spirit, high speed diesel & other petroleum products;] [Notification No. G.S.R. 18(E) dated 12.1.2007 (w.e.f. 21.12.2005).]