Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(12)] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(12)(b) in West Bengal Value Added Tax Act, 2003

(b)made in the course of inter-State trade or commerce within the meaning of section 3 of the Central Sales Tax Act, 1956; or