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[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(6) in Public Debt Rules, 1946

(6)If the application relates to the grant of permission for inspection of an interest warrant or of information relating to payment of interest for a specific half-year or half -years the application may be granted by the Bank provided the applicant was the person to whom interest was paid.