Bombay High Court
Shivam Rajendra Deore Through Father ... vs The Scheduled Tribe Certificate ... on 15 October, 2020
Bench: Sunil P. Deshmukh, R. G. Avachat
1 5-wp-14059-19.doc
IN THE HIGH COURT OF JUDICATURE OF BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO. 14059 OF 2019
Shivam Rajendra Deore ... Petitioner
Versus
The Scheduled Tribe Certificate
Scrutiny Committee,
Nandurbar Division, Nandurbar ... Respondent
....
Mr. R. K. Mendadkar, Advocate h/f Mr. V. B. Patil, Advocate for
petitioner
Mr. S. S. Dande, AGP for respondent
....
CORAM : SUNIL P. DESHMUKH AND
R. G. AVACHAT, JJ.
DATED : 15th OCTOBER, 2020 OPERATIVE ORDER :-
. Decision dated 17-07-2019 of Scheduled Tribe Certificate Scrutiny Committee, Nandurbar, is set aside. Said respondent - Scrutiny Committee, to issue validity certificate to the petitioner of being a member of ' Thakur' Scheduled Tribe, preferably within a period of one week from the date of receipt of this operative part of order.
2. Rule is made absolute accordingly.
[ R. G. AVACHAT, J. ] [ SUNIL P. DESHMUKH, J. ] SMS 1 of 1 ::: Uploaded on - 15/10/2020 ::: Downloaded on - 16/10/2020 07:11:34 :::