Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(1)(h) in Dr. Bhimrao Ambedkar Law University, Jaipur Act, 2019

(h)two Principals of affiliated colleges, one from Government Colleges and another from Private Colleges, to be nominated by the State Government;