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[Cites 0, Cited by 0] [Section 36(11)] [Section 36] [Entire Act]

State of Uttarakhand - Subsection

Section 36(11)(a) in Uttaranchal School Education Act, 2006

(a)appointment by promotion on a higher post other than the post of Head of Institution in that institution in case of a candidate already working in a-girls institution as a permanent teacher, or