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State of Odisha - Section

Section 20 in The Orissa Fisheries Ministerial Service Rules, 1976

20. Failure to join a post on promotion.

- Without prejudice to any other liability that may be incurred under any of the provision of these rules, if any member of the Ministerial Service in the subordinate offices or in the Offices of Head of Department, who, on being promoted to a higher post in accordance with the provisions of these rules fails within such time as may be allowed in that behalf to join the new post, he shall be liable to be debarred from being eligible for any such promotion in future.