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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(1)(d) in Pension Fund Regulatory and Development Authority (Retirement Adviser) Regulations, 2016

(d)a receiver, receiver and manager, administrator or similar person is appointed with respect to the assets and undertakings of the retirement adviser;