Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act] State of Karnataka - Subsection Section 24(1)(d) in Karnataka State Open University Act, 1992 (d)any other matter which by this Act or the Statutes is to be, or may be, provided for by the Ordinances.