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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of Assam - Subsection

Section 32(1)(c) in Assam Panchayat Act, 1994

(c)The Members of the House of people and the members of the Legislative Assembly of the State represent ting constituencies which comprise wholly or partly, the Anchalik Panchayat.