Bombay High Court
Sau. Bebybai W/O Shivaji Kirpan vs Wasudeo S/O Anandrao Mothghare And ... on 21 September, 2022
Author: Avinash G. Gharote
Bench: Avinash G. Gharote
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
SECOND APPEAL NO. 175 OF 2017
Sau. Bebybai W/o Shivaji Kirpan ....PETITIONER
V/S
Wasudeo S/o Anandrao Mothghare And Others
....RESPONDENT
SAMEER VISHWAS SOHONI for Petitioner M.R. JOHARAPURKAR and A.P. ADHE/R-1(CAV) for Respondent CORAM : HON'BLE SHRI JUSTICE AVINASH G. GHAROTE J DATE : 21st September, 2022 P.C. :
Shri Dharmadhikari Adv. for the appellant. Shri M.R.Johrapurkar & shri R.T.Anthony Advs. for R-1. Mrs.H.N.Jaipurkar, AGP for R-2 to 5. S.O. 23.09.2022.
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