Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 9 in The Special Bearer Bonds (Immunities And Exemptions) Act, 1981 9. [Repeal and saving. ] Rep. by the Repealing and Amending Act, 1988 (19 of 1988), Section 2 and the First Schedule.
