Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Arunachal Pradesh - Subsection Section 3(2) in Arunachal Pradesh (Tourism Trade Registration and Regulation) Act, 2016 (2)Every application made under sub-section (1) shall be disposed of within a period of sixty days from the date of receipt of application.
