Andhra Pradesh High Court - Amravati
Salapu Ramana vs Andhra University on 22 November, 2022
I
IN THE HIGH COURT OF ANDHRA PRADESH: AT AMARA
(SPECIAL ORIGINAL JURISDICTION)
TUESDAY, THE TWENTY 8 EGOND E DAY OF NOVEMBER
TWO THOUS SAND As D TWENTY TWO
(PRESENT:
THE HONOURABLE SRI JUSTICE RAVI NATH TILHARI
WRIT PETITION No: 25380 OF go20
Behveen:
¥. Salapu Ramanae, &, hay Simhachalam, aged about 48 years,
Qee Business, Rio H.Ne. 8 28, AU Engineering College Road,
Visakhapatnam. oo
z. Galapu Appalaraj, S/o Salapu Simhachalarn, aged about 43 years,
GeeBusiness, Rio M.No. 8.1-85/1, AU Engineering College Road,
Visa akhapat nam,
3. Madhupada Suryakals,
Deo Business, Aico
Visakhapatnam. fea .
4. 8. Usha, Win Ramana, aged about 40 years, Qee Business, Rio H.No, 8-1-
28, AY Eng! inpenng College Read, Visakhaoatnan,
5. Bayyavarapu Prasad, S/o Galyanaraygna, aged abouf §1 years,
OcecBusiness, Ryo HINo -OS-G.3Q4S8, Raivy Nagar, Pedawaltair,
Visakhapatnam. mesh RS
&. Mothaca Sekhar, S'o M Krishna, aged about 45 years, Geo: Business, Rio
MNo, 8-86-2/5, % vidyanagar Co Hany, Chinawaital r, Visa akhapatn nam.
e. Mothada k Leela, Wi AAIMNVaS, Age about 4 years, Qco Business, Rio H Ne.
nagar Colony, Chinawallair, Vi Visakhapainas Th
Srinivas, aged abouf 42 years,
Naiv Nagar Sivai osiem,
8. a, ae Muni Ni Mac. aged aboul 38 years,
OM .No 89-28. Sive ja aie, LB Colony, Visakhapatnam,
g, Kurrmar, Sfo Galyanarayana, aged shoul 36 years,
she fo Papayyasanths nalen. AlKNanudyu osha, Visakhapatnam.
1G. Madhupa: a Ramana, Sie Mev Appalanaiiu, aged about S17 years,
Oece Business, Rio HNe & SES, Vidyans@ar Colony, Chinnawaltar,
Visakhapatnam, ae &
itRamali Devi, Wro Komal Kumara Swany, aged about 43 years -
Gas Business, Rio H.No. 34-8-108, Sangaramma Melts, Alipurarn,
Visgkhapasinam. wes
Ja. Pakkuchi Lakshmi Wis Chinna Apoginewanty, aged about 42) years,
OceBusingss, RyYo MNo. St-17-G4, Kranthi Nagar, Nakkavanipalem,
Visakhapainam.
12a. Botta Semulu, So 8 3 abou # Of years, Gco:Business, R/o H.No. 8+
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[A NO: 2 OF 2020
Petition under Section 151 CPC is filed praying that in the
circumstances stated in the affidavit filed in support of the WRIT petition, the High
Court may be pleased To DIRECT the respondents not to construct wall enclosing
the petitioners houses, shops and buddy shops situated in survey No. 56, Block-5,
Ward No. 16, Vidyanagar Colony, Pedawaltair, Visakhapatnam, pending disposal of
the Writ Petition No.23360 of 2020, on the file of the High Court.
The petition coming on for hearing, upon perusing the Petition and the
affidavit filed in support thereof and the Orders of the High Court dated 20.11.2020,
17-02-2020, 29-01-2021, 03-03-2021, 17-03-2021, 31-03-2021, 22.04.2021, 17-06-
2021, 16.08.2021, 2-09-2021, 27-09-2021, 03-11-2021, 15-12-2021, 16.02.2022,
08.03.2022, 29.03.2022, 11.04.2022 . 19-04-2022 , 23.06.2022 ,12.07.2022
22.08.2022, 05.09.2022, 19.09.2022 & 14.11.2022 made herein and upon hearing
the arguments of Sri.Sreenivasa Rao Velivela Advocate for the Petitioner, Sri.V.Sai
Kumar Advocate for the Respondent Nos.1 & 2, Sri.S.Lakshminarayana Reddy, for
Respondent No.3, learned GP for Irrigation for Respondent No.4. the court made the
following:-
ORDER:
Sri. Ganta Rama Rao, learned senior Advocate assisted by Sri. V. Srinivasa Rao, learned counsel for the petitioner prays for and is granted time till 13.12.2022 to file applications to bring.on record some material facts. List on 13.12.2022.
Interim order granted earlier is extended till then. Sd/- T. MADHAVI ASSISTANT REGISTRAR.
TRUE COPY! Vie For ASSISTANT REGISTRAR To, One CC to Sri. Sreenivasa Rao Velivela, Advocate [OPUC] One CC to Sri. V.Sai Kumar, Advocate [OPUC] Two CCs to GP for Municipal Administration, High Court of AP. [OUT] Two CCs to GP for Irrigation, High Court of AP [OUT] One CC to Sri S.Lakshmi Narayana Reddy, Standing Counsel [OUT] Two CCs to GP for Home, High Court of AP [OUT] One spare copy. _ NOOR WON = nbr NIGH COURT RANT, DATED S214 2028 NOTE: LIST ON T3.42.2022 ORDER WR No 25380 GF 2020 INTERIM ORDER GRANTED EARLIER IS EATENDED