Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 153] [Entire Act]

Union of India - Subsection

Section 153(3) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(3)During controlled well flow, the surface and down hole equipment shall be adapted to the well parameters.