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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Assam - Subsection

Section 7(2) in The Assam Fire Service Rules, 1989

(2)If an order made by the Director of Fire Service under sub-rule (1) is not complied with, the Director of Fire Service may direct any Police Officer having jurisdiction in the area to remove such persons from the building or premises and such officer shall comply with such directions.