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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(vii) in The Punjab School Education Board (Submission of Books and their Approval) Regulations, 1979

(vii)[ The reports of the reviewers shall be placed before the sub-committee which shall make its recommendations to the Academic Council as to whether a particular entry should be approved or not.] [Substituted vide Board's item No. 2(5) dated 6-8-1993.]