Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8C(1)] [Section 8C] [Entire Act] Union of India - Subsection Section 8C(1)(a) in The Employees’ Provident Funds And Miscellaneous Provisions Act, 1952 (a)carries on his business or profession or within whose jurisdiction the principal place of his establishment is situate; or