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State of Haryana - Section

Section 75 in Punjab Cinemas (Regulation) Rules, 1952

75.

The Cinematographs apparatus shall be housed in a fire-proof enclosure;Provided that if the cinematograph apparatus is certified by the Electric Inspector to be a touring cinematograph of the safety class no fire- proof enclosure need be provided, but a clear space of six feet (hereinafter referred to as the "reserved space") shall be railed off all around the cinematograph apparatus.