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[Cites 0, Cited by 0] [Section 101] [Entire Act]

State of West Bengal - Subsection

Section 101(2) in West Bengal Town and Country (Planning and Development) Act, 1979

(2)If the Development Authority fails to complete the work within the prescribed period or within the period extended under the proviso to sub-section (1), the State Government may appoint any of its officers to complete such works at the cost of the said Authority.