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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1) in The Merchant Shipping (Registration of Indian Fishing Boats) Rules, 1988

(1)If all the person having an interest in an Indian fishing boat, whether as owner or a mortgage, desire that the registry of the fishing boat should be transferred from one port to another, they may apply in form VII to the registrar of the port of registry for such transfer.