Delhi High Court - Orders
Sabina Rakhimova vs Union Of India Through The Secretary & ... on 18 December, 2025
Author: Sachin Datta
Bench: Sachin Datta
$~26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14559/2025
SABINA RAKHIMOVA .....Petitioner
Through: Mr. Gaurav Rohilla, Advocate.
versus
UNION OF INDIA THROUGH THE SECRETARY & ORS.
.....Respondents
Through: Mr. Piyush Beriwal, Mr. Amit
Acharya, Ms. Ruchita Srivastava, Ms.
Neha and Ms. Padma Kumar, Advs.
for R1 to R4.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 18.12.2025
1. It transpires that the petitioner's visa application dated 29.07.2025 could not be processed despite the directions contained in the order dated 17.11.2025 passed by this Court.
2. It is submitted that the petitioner never applied for a visa by physically visiting the concerned Embassy, and had only filled out an online form for the same. It is further submitted that the petitioner did not pay the visa fee.
3. After some hearing, it is agreed the petitioner shall visit the Indian Embassy on 22.12.2025 (or soon thereafter). Further, the petitioner shall pay the requisite visa fee and furnish such documents as may be required by the Embassy for grant of visa including bank statements, flight details, photographs, etc.
4. The decision as to the petitioner's visa application shall thereafter be This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/12/2025 at 21:07:26 taken by the concerned authority in accordance with law.
5. The aforesaid exercise shall be done without prejudice to the rights and contentions of the respondents, inter-alia, as regards maintainability of the present petition.
6. The present petition stands disposed of in the above terms.
SACHIN DATTA, J DECEMBER 18, 2025/at This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/12/2025 at 21:07:26