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[Cites 0, Cited by 0] [Section 182(4)] [Section 182] [Entire Act]

State of Telangana - Subsection

Section 182(4)(g) in Telangana Panchayat Raj Act, 2018

(g)shall have the power to enter upon and inspect any work, scheme or institution under the management of the Zilla Praja Parishad;