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Union of India - Section

Section 16 in Banaras Hindu University Act, 1915

16. Recognition of degrees.-

The degrees, diplomas, certificates and other academic distinctions granted by the University, shall be recognised by [the Central and State Governments] [Substituted for the words " any Government in British India" by A.C.A.O., 1948. ] to the same extent and, in the same manner as the corresponding degrees, diplomas, certificates and other academic distinctions granted by any other University incorporated by [a Central Act] [Substituted for the words " an Act of the Central Legislature" by A.L.O., 1950.].