Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 166(2)] [Section 166] [Entire Act]

State of Rajasthan - Subsection

Section 166(2)(v) in Rajasthan Municipalities Act, 2009

(v)for the excavation (including wells) made in the ordinary course of agricultural operation;